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Supreme Court - Daily Orders

The State Of Punjab vs Mehar Din on 21 August, 2019

Bench: Indu Malhotra, Sanjiv Khanna

     ITEM NO.110                           COURT NO.14                SECTION IV

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal            No(s).   5861/2009

     THE STATE OF PUNJAB & ORS.                                      Appellant(s)

                                                  VERSUS

     MEHAR DIN                                                       Respondent(s)



     Date : 21-08-2019 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE MS. JUSTICE INDU MALHOTRA
                         HON'BLE MR. JUSTICE SANJIV KHANNA

     For Appellant(s)               Ms. Ranjeeta Rohatgi, AOR

     For Respondent(s)             Mr.   Abhay Kumar, Adv.
                                   Ms.   Varuna Bhandari Gugnani, Adv.
                                   Mr.   Saurabh Mishra, Adv.
                                   Mr.   R. Gopalakrishnan, AOR


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Learned counsel for the appellants are granted four weeks’ time to produce the original files of the Government in this case.

List after four weeks.

(NEELAM GULATI) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by NEELAM GULATI Date: 2019.08.21 16:46:24 IST Reason: