Supreme Court - Daily Orders
The State Of Punjab vs Mehar Din on 21 August, 2019
Bench: Indu Malhotra, Sanjiv Khanna
ITEM NO.110 COURT NO.14 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5861/2009
THE STATE OF PUNJAB & ORS. Appellant(s)
VERSUS
MEHAR DIN Respondent(s)
Date : 21-08-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE INDU MALHOTRA
HON'BLE MR. JUSTICE SANJIV KHANNA
For Appellant(s) Ms. Ranjeeta Rohatgi, AOR
For Respondent(s) Mr. Abhay Kumar, Adv.
Ms. Varuna Bhandari Gugnani, Adv.
Mr. Saurabh Mishra, Adv.
Mr. R. Gopalakrishnan, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the appellants are granted four weeks’ time to produce the original files of the Government in this case.
List after four weeks.
(NEELAM GULATI) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by NEELAM GULATI Date: 2019.08.21 16:46:24 IST Reason: