Custom, Excise & Service Tax Tribunal
Agarwal Color Photo System Inds. & Ors vs Cce, Bhopal on 12 March, 2008
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI
PRINCIPAL BENCH COURT NO. 1
Service Tax Appeal Nos. 301 & 303 of 2006
DATE OF HEARING : 12.03.2008
DATE OF DECISION : 12.03.2008
Agarwal Color Photo System Inds. & Ors. Appellant
(Rep by Sh. Ravi Raghvan, Adv.)
versus
CCE, Bhopal Respondent
(Rep. by Sh. Amit Jain, DR) CORAM : HONBLE MR. JUSTICE S.N. JHA, PRESIDENT HONBLE MR. M. VEERAIYAN, MEMBER (T) ORDER NO._______________________________ PER JUSTICE S.N. JHA :
These two appeals have been listed for final hearing, even though no order on the point of waiver of pre-deposit and stay has been passed one way or the other. Accordingly, let these appeals be listed for hearing on the point of waiver under the heading Short Matters. (Dictated and pronounced in the open Court on the 12th day of March, 2008) (JUSTICE S.N. JHA) PRESIDENT (M. VEERAIYAN) MEMBER (TECHNICAL) Golay