Section 2(1)(s) in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017

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Telecom Regulatory Authority Of India - Subsection

Section 2(1)(s) in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017

(s)"head end in the sky service" or "HITS service" means transmission of programmes including re-transmission of signals of television channels---

(i)to intermediaries like local cable operators or multi-system operators by using a satellite system and not directly to subscribers; and

(ii)to the subscribers by using satellite system and its own cable networks;