Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act] State of Bihar - Subsection Section 30(3)(h) in Bihar Inland Vessels Rules, 2013 (h)understand the construction of the pressure gauge, barometer, thermometer and other instruments used in the engine room and the principle on which they work.