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State of West Bengal - Section

Section 9 in The West Bengal Factories (Exemption) Rules, 1982

9. chemical factories, on the manufacture of sulphuric acid, nitric acid, hydrochloric acid, carbon disulphide, epsom salt, alum, alumina sulphate, ammonium sulphate, sodium sulphate, ferrous sulphate, sodium chloride, calcium hup-chloride, copper sulphate, hypo-sulphate of soda, gastric-soda, nitrate of potash, phosphoric acid, ammonia, liquid chlorin, ether, formaldehyde, chloroform, sodium, salicylate, sodium tartrate, sodium citrate, sodium silicate, potash citrate, potash acetate, potash tartate, lime sulphur solution, bi-sulphate of lime, zinc oxide, lithage, red lead, white lead, strychnine chromates, and dichromates, caffeine, ephedrine, storphine, kurchi, prophyllin dextrine, diphenyle diamine sulphone, phthalic anhydride, phenol, and its derivatives and by-products, pen-tachlorophenol and its derivatives and by-products, steroid hormones and its intermediaries, dextran, irondextran, hyalase and auxiliary chemicals, animal glues (gelatine), whitefactice, stearates (zince and aluminium) and absorbent: and on the sterilization of surgical dressings, on the distillation of coaltar and the recovery of its by-products;