Section 30A in The Oil And Natural Gas Commission Act, 1959
30A. [ Commission to comply with direction. [Inserted by Act 23 of 1977, s, 5]
The Commission shall be bound by such directions, including directions regarding reservation of posts for the Scheduled Castes and the Scheduled Tribes, as the Central Government may, from time to time, for reasons to be recorded in writing, give to the Commission in respect of its affairs.] [Substituted by Act 17 of 1981, Section 2, for the proviso.]
