Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 65 in Instructions Relating to Liquor

65. Transfer of outstanding items to new registers.

(1)All outstanding items should be transferred on the 1st April to the new registers, the correctness of transfers being certified by the Excise Superintendent.
(2)Registers to be paged and indexed. - All registers must be paged and, where necessary, indexed. The Superintendent of Excise will certify on the first page that the register contains so many pages.