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State of Chattisgarh - Section
Section 15 in Chhattisgarh Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Social Impact Assessment, Consent and Public Hearing) Rules, 2016
15. Constitution of Social Impact Assessment Team.
- Collector shall be responsible for appointing the Social Impact Assessment team for each project inclusive of the following persons, namely :-| (a) | Non-governmental social scientist | - | One Member |
| (b) | Representatives of local bodies | - | Two Members |
| (c) | Rehabilitation expert | - | One Member |
| (d) | Technical expert in the subject relating to theproject | - | One Member |
| (e) | Tahsildar of the affected area Collector shallnominate Chairman from (a), (b) and (c). | - | One (Coordinator) |