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State of Andhra Pradesh - Section

Section 30 in THE ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020

30. Collection and Analysis of Sample -

(1)The samples of aquaculture inputs/aquaculture equipment/aquaculture produce/aquaculture services shall be collected and analyzed in the prescribed manner.
(2)The authority may engage third party agency for collection and analysis of randomized samples as in the manner prescribed.