Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in Safed Musli Grading and Marking Rules, 2017 (2)They shall apply to Safed Musli obtained from the root tubers of the plant Chloropytum borivilianum L. of the family Liliaceae.
