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Supreme Court - Daily Orders

K. Anbazhagan vs Selvi J. Jayalalitha And Another on 26 February, 2015

Bench: Chief Justice, A.K. Sikri, Arun Mishra

  ITEM NO.805                             COURT NO.1                    SECTION IIB

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP                      No(s).
  3445/2015

  (Arising out of impugned final judgment and order dated 05/02/2015
  in CRLA No. 835/2014,05/02/2015 in IA No. 1/2015 passed by the
  High Court Of Karnataka at Bangalore)

  K. ANBAZHAGAN                                                         Petitioner(s)

                                                  VERSUS

  SELVI J. JAYALALITHA AND ANOTHER                                      Respondent(s)



  Date : 26/02/2015 This petition was mentioned today.


  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.K. SIKRI
                         HON'BLE MR. JUSTICE ARUN MISHRA


  For Petitioner(s)                 Mr.T.R.Andhyarujina, Sr.Adv.
                                    Mr. V. G. Pragasam,Adv.
                                    Mr.Prabu Ramasubramanian, Adv.


  For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

List the matter on 27th February, 2015 before an appropriate Bench.

(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar (Listing proforma enclosed) Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2015.02.26 17:28:09 IST Reason: