Supreme Court - Daily Orders
K. Anbazhagan vs Selvi J. Jayalalitha And Another on 26 February, 2015
Bench: Chief Justice, A.K. Sikri, Arun Mishra
ITEM NO.805 COURT NO.1 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
3445/2015
(Arising out of impugned final judgment and order dated 05/02/2015
in CRLA No. 835/2014,05/02/2015 in IA No. 1/2015 passed by the
High Court Of Karnataka at Bangalore)
K. ANBAZHAGAN Petitioner(s)
VERSUS
SELVI J. JAYALALITHA AND ANOTHER Respondent(s)
Date : 26/02/2015 This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr.T.R.Andhyarujina, Sr.Adv.
Mr. V. G. Pragasam,Adv.
Mr.Prabu Ramasubramanian, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 27th February, 2015 before an appropriate Bench.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar (Listing proforma enclosed) Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2015.02.26 17:28:09 IST Reason: