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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(1)(h) in The West Bengal Motor Vehicles Rules, 1989

(h)The driver of a motor vehicle shall, when passing or meeting a procession or a body of troops or police on the march or when passing workman engaged on road repair or ambulance or a vehicle belonging to the fire brigades, drive at a speed not exceeding 20 k.m. an hour.