Bombay High Court
Rajyog Steel And Alloys Private Limited ... vs Maharashtra Industrial Township ... on 17 December, 2025
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
DPT.odt
{1}
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
1042 WRIT PETITION NO. 2450 OF 2024
Manoj Sudhir Landge And Another
VERSUS
The Chief Officer Beed Municipal Council And Others
.....
CORAM : SMT. VIBHA KANKANWADI AND
HITEN S. VENEGAVKAR, JJ.
DATE : 17DECEMBER, 2025
ORDER :-
1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. The interim relief / undertaking / statement, if any, in these matters shall continue till next date.
Matters Date 1042 WRIT PETITION NO. 2450 OF 2024 1043 WRIT PETITION NO. 4468 OF 2024 1044 WRIT PETITION NO. 820 OF 2025 1045 WP/1757/2025 WITH CA/4831/2025 IN WP/1757/2025 1046 WRIT PETITION NO. 1931 OF 2025 1047 WRIT PETITION NO. 4374 OF 2025 28.01.2026 1048 WRIT PETITION NO. 7639 OF 2025 1049 WRIT PETITION NO. 7790 OF 2025 1050 WRIT PETITION NO. 10946 OF 2025 1051 PUBLIC INTEREST LITIGATION NO. 92 OF 2014 1052 PUBLIC INTEREST LITIGATION NO. 62 OF 2020 1053 PUBLIC INTEREST LITIGATION NO. 36 OF 2022 1054 PIL/36/2024 WITH CA/4624/2025 IN PIL/36/2024 WITH CA/4623/2025 IN PIL/36/2024 1055 PUBLIC INTEREST LITIGATION NO. 47 OF 2024 1056 CRIMINAL APPLICATION NO. 1297 OF 2025 1057 WRIT PETITION NO. 7225 OF 2024 29.01.2026 1058 WRIT PETITION NO. 7780 OF 2024 1059 WRIT PETITION NO. 10651 OF 2024 1060 WP/10703/2024 WITH CA/9299/2025 IN WP/10703/2024 1061 WRIT PETITION NO. 10711 OF 2024 1062 WRIT PETITION NO. 10808 OF 2024 1063 WRIT PETITION NO. 10855 OF 2024 1064 WRIT PETITION NO. 11118 OF 2024 DPT.odt {2} Matters Date 1065 WRIT PETITION NO. 11173 OF 2024 1066 WRIT PETITION NO. 11240 OF 2024 1067 WRIT PETITION NO. 11332 OF 2024 1068 WRIT PETITION NO. 11558 OF 2024 1069 WRIT PETITION NO. 11580 OF 2024 30.01.2026 1070 WP/11852/2024 WITH CA/1284/2025 IN WP/11852/2024 1071 WRIT PETITION NO. 12027 OF 2024 1072 WRIT PETITION NO. 12594 OF 2024 1073 WRIT PETITION NO. 12962 OF 2024 1074 WP/13198/2024 WITH WP/430 OF 2024 WITH WP/4901/2024 WITH WP/3696/2024 WITH WP/ 4893/2024 WITH WP/10126/2024 1075 WRIT PETITION NO. 13221 OF 2024 1076 WRIT PETITION NO. 13240 OF 2024 1077 WRIT PETITION NO. 13243 OF 2024 1078 WRIT PETITION NO. 13245 OF 2024 02.02.2026 1079 WRIT PETITION NO. 13261 OF 2024 1080 WRIT PETITION NO. 13277 OF 2024 1081 WRIT PETITION NO. 13464 OF 2024 1082 WRIT PETITION NO. 13465 OF 2024 1083 WRIT PETITION NO. 14064 OF 2024 1084 WP/14098 OF 2024 WITH WP/14102/2024 1085 WRIT PETITION NO. 14123 OF 2024 1086 WRIT PETITION NO. 137 OF 2025 1087 WRIT PETITION NO. 138 OF 2025 1088 WRIT PETITION NO. 182 OF 2025 03.02.2026 1089 WRIT PETITION NO. 193 OF 2025 1090 WRIT PETITION NO. 617 OF 2025 1091 WRIT PETITION NO. 620 OF 2025 1092 WRIT PETITION NO. 770 OF 2025 1093 WRIT PETITION NO. 1015 OF 2025 1094 WRIT PETITION NO. 1358 OF 2025 1095 WRIT PETITION NO. 1360 OF 2025 1096 WP/1399/2025 WITH CA/2554/2025 IN WP/1399/2025 1097 WRIT PETITION NO. 9025 OF 2025 1098 WRIT PETITION NO. 9257 OF 2025 1099 WRIT PETITION NO. 9853 OF 2025 1100 WRIT PETITION NO. 11207 OF 2025 04.02.2026 1101 WRIT PETITION NO. 11594 OF 2025 1102 WRIT PETITION NO. 11644 OF 2025 1103 WRIT PETITION NO. 11959 OF 2025 1104 WRIT PETITION NO. 12201 OF 2025 1105 WRIT PETITION NO. 12354 OF 2025 1106 WRIT PETITION NO. 12615 OF 2025 1107 WRIT PETITION NO. 13557 OF 2025 DPT.odt {3} Matters Date 1110 CRIMINAL APPLICATION NO. 3351 OF 2025 1121 WRIT PETITION NO. 11139 OF 2024 1122 WRIT PETITION NO. 4255 OF 2025 04.02.2026 1123 WRIT PETITION NO. 13303 OF 2025 1124 WP/4725/2022 WITH WP/8929/2022 WITH CA/9742/2025 IN WP/8929/2022 WITH CA/9741 OF 2025 IN WP/4725/2022 WITH WP/10854/2022 WITH WP/4738/2023 1125 CA/ 2564/2025 IN WPST/3174/2024 [ HITEN S. VENEGAVKAR ] [ SMT. VIBHA KANKANWADI ] JUDGE JUDGE S P Rane