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[Cites 0, Cited by 0] [Section 192(1)] [Section 192] [Entire Act]

State of Tamilnadu - Subsection

Section 192(1)(ii) in The Coimbatore City Municipal Corporation Act, 1981

(ii)the aggregate sum of the budget grants contained in the budget estimates adopted by the council shall not be increased except by the council under section 191;