Section 4(e) in The Paradip Port Trust (Licensing of Stevedores) Regulation, 1987
(e)condition 'a' above is not applicable for a new applicant who will be on probation for a period of 4 years within which he can compete with existing stevedores and establish in his business.(ii)The vessel owners including container and steamer agents who have been operating in a Port for five years or more would be eligible for grant of a licence.
