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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14(1) in Himachal Pradesh Private Medical Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2006

(1)The Himachal Pradesh Private Medical Educational Institutions (Regulation of Admission, Fixation of fee and Making of Reservation) Ordinance. 2006 is hereby repealed.