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[Cites 0, Cited by 0] [Section 202(1)] [Section 202] [Entire Act]

State of Uttar Pradesh - Subsection

Section 202(1)(ii) in The General Rules (Civil), 1957

(ii)records of suit instituted before the date of establishment of the branch record-rooms shall be dealt with as records to be deposited and kept in record-rooms at headquarters;