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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(2)(a) in Uttar Pradesh Roadside Land Control Act, 1945

(a)the form in which applications under Sub-section (1) of section 6 shall be made and the information to be furnished in such applications;