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[Cites 0, Cited by 0] [Section 92B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 92B(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(2)The Collector shall then return the file along with the annuity roll to the Rehabilitation Grants Officer after noting the date of return in the dak bahi register with which the file was received.