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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(6)(d) in The Digital Signature (End entity) Rules, 2015

(d)the certificate revocation list(s) maintained by the licensed Certifying Authorities, and the controller which is used to check whether the digital signature certificate has been revoked under section 38 the Act;