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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(2)(ii) in Assam Judicial Service Rules, 2003

(ii)The decision of the recruiting authority as to the eligibility or otherwise of a candidate for admission to the written and viva vice examination shall be final. No candidate to whom certificate of admission has not been issued by the recruiting authority shall be admitted for the examination.