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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 3(2)(c) in Arunachal Pradesh Water Supply Act, 2015

(c)The duly filled up Application Form should be submitted along with the Site plan in the office of the Executive Engineer, Public Health Engineering & Water Supply Division showing following details.