Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Tamilnadu - Subsection Section 10(3) in The Anna University of Technology, Chennai Act, 2010 (3)In the absence of the Chancellor, or during the Chancellor's inability to act, the Pro- Chancellor shall exercise all the powers and perform all the duties of the Chancellor.
