Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act] State of Uttarakhand - Subsection Section 26(2)(i) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011 (i)ensure fair dealings between the producers and persons engaged in the sale and purchase of notified agriculture produces;