Bombay High Court
Vishwas Vana Patil And Anr vs Prasad Chhotu Jade And Ors on 6 March, 2019
Author: P.R.Bora
Bench: P.R.Bora
{1} CA 12182 OF 2017 & ORS.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
913 CIVIL APPLICATION NO.12182 OF 2017
IN FAST/28255/2017 WITH CA/12183/2017 IN FAST/27897/2017
WITH CA/12184/2017 IN FAST/24157/2017
WAMAN DHONDIBA KOLEKAR
VERSUS
THE STATE OF MAHARASHTRA AND ORS
...
914 CIVIL APPLICATION NO.1919 OF 2018
IN FAST/41097/2017
MACHINDRA JAGGAN PAWAR
VERSUS
AMBADAS SITARAM KAMTHE AND ANR
...
915 FIRST APPEAL NO.3653 OF 2018
WITH CA/14887/2018 IN FA/3653/2018
UNITED INDIA ASSURANCE CO. LTD., THR ITS DEPUTY MANAGER,
AURANGABAD
VERSUS
SARIKA SANTOSH MAGAR AND ORS
...
918 CIVIL APPLICATION NO.14037 OF 2018
IN FAST/4014/2018
IMRAN KHAN S/O YASIN KHAN
VERSUS
THE CHIEF ADMINISTRATIVE OFFICER (CONSTRUCTION) SOUTH
CENTRAL RAILWAY SECUNDERABAD
...
919 CIVIL APPLICATION NO.14062 OF 2018
IN FAST/3734/2018
PRABHU TUKARAM MULE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
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{2} CA 12182 OF 2017 & ORS.
920 CIVIL APPLICATION NO.14063 OF 2018
IN FAST/3738/2018
KESHAV NAMDEO GITE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
921 CIVIL APPLICATION NO.14064 OF 2018
IN FAST/3744/2018
ANGAD HARISHCHANDRA GITE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
922 CIVIL APPLICATION NO.14768 OF 2018
IN FAST/37189/2018 WITH CA/14769/2018 IN FAST/37189/2018
CHOLAMANDALAM GENERAL INSURANCE CO. LTD., THR ITS
AUTHORIZED SIGNATORY, AURANGABAD
VERSUS
GAJANAN PRALHAD JADHAV AND ORS
...
923 FIRST APPEAL NO.187 OF 2019
WITH CA/1762/2019 IN FA/187/2019
L AND T INSURANCE GENERAL INSURANCE CO. LTD., THR
ITSAUTHORIZED SIGNATORY PUNE
VERSUS
SUNITA RAJU BANKAT AND ORS
...
924 FIRST APPEAL NO.199 OF 2019
SONALI GAJANAN PUTTHEWAD AND ORS
VERSUS
SHAM VISHWANATHAPPA GUDALE AND ORS
...
925 FIRST APPEAL NO.200 OF 2019
WITH CA/2247/2019 IN FAST/2018/2019 WITH CA/2248/2019 IN
FAST/2018/2019
RAM DIGAMBAR SONAWANE
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{3} CA 12182 OF 2017 & ORS.
VERSUS
ANITA ANNASAHEB GODASE AND ORS
...
926 FIRST APPEAL NO.375 OF 2019
WITH CA/2050/2019 IN FA/375/2019
KALABAI TULSHIRAM BAGALE
VERSUS
DY. COLLECTOR, LAND ACQUISITION NO. 1 DHULE AND ANR
...
927 FIRST APPEAL NO.418 OF 2019
VISHWAMBHAR LAXMANRAO PATIL @ JOGDAND
VERSUS
THE STATE OF MAHARASHTRA AND ORS
...
928 FIRST APPEAL NO.422 OF 2019
WITH CA/2304/2019 IN FA/422/2019
RAJENDRA SADASHIV SHRESHTHA
VERSUS
GOPINATH SADASHIV SHRESHTHA
...
929 CIVIL APPLICATION NO.1181 OF 2019
IN FAST/38946/2018
VISHWAS VANA PATIL AND ANR
VERSUS
PRASAD CHHOTU JADE AND ORS
...
930 CIVIL APPLICATION NO.1237 OF 2019
IN FAST/36597/2018
SUNITA SURESH BIRADAR @ BIRAJDAR AND ORS
VERSUS
RAJU MAKHANSING YADAV AND ORS
...
932 FIRST APPEAL NO.2247 OF 2016
WITH FA/2248/2016 WITH FA/2249/2016 WITH FA/2250/2016
WITH FA/2251/2016 WITH FA/2252/2016 WITH FA/2253/2016
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{4} CA 12182 OF 2017 & ORS.
WITH FA/2254/2016 WITH FA/2255/2016 WITH FA/2256/2016
WITH FA/2257/2016 WITH FA/2258/2016
THE EXECUTIVE ENGINEER, NIMNA DUDHANA PROJECT DIVISION,
SELU AND OTHERS
VERSUS
GOVIND DHONDIBA GORE DIED THR LRS DWARKABAI AND
OTHERS
...
934 FIRST APPEAL NO.628 OF 2019
WITH CA/16693/2016 IN FA/628/2019
THE EXECUTIVE ENGINEER, MEDIUM PROJECT DIVISION,
OSMANABAD THR M.K.V.D.C. PUNE AND ORS
VERSUS
IBRAHIM ALLAUDDIN MULANI DIED THR HIS LRS MAULA AND ORS
...
935 FIRST APPEAL NO.767 OF 2019
ILIAS BAIG ANWAR BAIG MIRZA
VERSUS
SALIM ASHRAF ALI AND ANR
...
Advocates for Applicants - Appellants are present.
...
CORAM : P.R.BORA, J.
DATE: 6th March, 2019 PER COURT:-
1 Await service.
2 Await Record and Proceedings. 3 Stand over to 03.04.2019. 4 Interim relief, if any, to continue till then.
(P.R.BORA) JUDGE SPT ::: Uploaded on - 07/03/2019 ::: Downloaded on - 14/03/2019 04:47:51 :::