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Bombay High Court

Vishwas Vana Patil And Anr vs Prasad Chhotu Jade And Ors on 6 March, 2019

Author: P.R.Bora

Bench: P.R.Bora

                                    {1}               CA 12182 OF 2017 & ORS.


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

            913 CIVIL APPLICATION NO.12182 OF 2017
   IN FAST/28255/2017 WITH CA/12183/2017 IN FAST/27897/2017
             WITH CA/12184/2017 IN FAST/24157/2017

                         WAMAN DHONDIBA KOLEKAR
                                  VERSUS
                    THE STATE OF MAHARASHTRA AND ORS
                                    ...

                   914 CIVIL APPLICATION NO.1919 OF 2018
                             IN FAST/41097/2017

                        MACHINDRA JAGGAN PAWAR
                                 VERSUS
                     AMBADAS SITARAM KAMTHE AND ANR
                                   ...

                      915 FIRST APPEAL NO.3653 OF 2018
                     WITH CA/14887/2018 IN FA/3653/2018

  UNITED INDIA ASSURANCE CO. LTD., THR ITS DEPUTY MANAGER,
                        AURANGABAD
                          VERSUS
               SARIKA SANTOSH MAGAR AND ORS
                            ...

                  918 CIVIL APPLICATION NO.14037 OF 2018
                             IN FAST/4014/2018

                 IMRAN KHAN S/O YASIN KHAN
                           VERSUS
   THE CHIEF ADMINISTRATIVE OFFICER (CONSTRUCTION) SOUTH
               CENTRAL RAILWAY SECUNDERABAD
                             ...

                  919 CIVIL APPLICATION NO.14062 OF 2018
                             IN FAST/3734/2018

                           PRABHU TUKARAM MULE
                                  VERSUS
                    THE STATE OF MAHARASHTRA AND ANR
                                    ...




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                                         {2}             CA 12182 OF 2017 & ORS.


                  920 CIVIL APPLICATION NO.14063 OF 2018
                             IN FAST/3738/2018

                           KESHAV NAMDEO GITE
                                  VERSUS
                    THE STATE OF MAHARASHTRA AND ANR
                                    ...

                  921 CIVIL APPLICATION NO.14064 OF 2018
                             IN FAST/3744/2018

                        ANGAD HARISHCHANDRA GITE
                                  VERSUS
                    THE STATE OF MAHARASHTRA AND ANR
                                    ...

             922 CIVIL APPLICATION NO.14768 OF 2018
   IN FAST/37189/2018 WITH CA/14769/2018 IN FAST/37189/2018

      CHOLAMANDALAM GENERAL INSURANCE CO. LTD., THR ITS
            AUTHORIZED SIGNATORY, AURANGABAD
                         VERSUS
             GAJANAN PRALHAD JADHAV AND ORS
                            ...

                      923 FIRST APPEAL NO.187 OF 2019
                      WITH CA/1762/2019 IN FA/187/2019

        L AND T INSURANCE GENERAL INSURANCE CO. LTD., THR
                  ITSAUTHORIZED SIGNATORY PUNE
                              VERSUS
                    SUNITA RAJU BANKAT AND ORS
                                 ...

                       924 FIRST APPEAL NO.199 OF 2019

                  SONALI GAJANAN PUTTHEWAD AND ORS
                               VERSUS
                 SHAM VISHWANATHAPPA GUDALE AND ORS
                                  ...

              925 FIRST APPEAL NO.200 OF 2019
   WITH CA/2247/2019 IN FAST/2018/2019 WITH CA/2248/2019 IN
                        FAST/2018/2019

                               RAM DIGAMBAR SONAWANE




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                                      {3}              CA 12182 OF 2017 & ORS.


                                 VERSUS
                     ANITA ANNASAHEB GODASE AND ORS
                                   ...

                      926 FIRST APPEAL NO.375 OF 2019
                      WITH CA/2050/2019 IN FA/375/2019

                  KALABAI TULSHIRAM BAGALE
                           VERSUS
     DY. COLLECTOR, LAND ACQUISITION NO. 1 DHULE AND ANR
                              ...

                       927 FIRST APPEAL NO.418 OF 2019

              VISHWAMBHAR LAXMANRAO PATIL @ JOGDAND
                               VERSUS
                 THE STATE OF MAHARASHTRA AND ORS
                                 ...

                      928 FIRST APPEAL NO.422 OF 2019
                      WITH CA/2304/2019 IN FA/422/2019

                        RAJENDRA SADASHIV SHRESHTHA
                                   VERSUS
                        GOPINATH SADASHIV SHRESHTHA
                                     ...

                   929 CIVIL APPLICATION NO.1181 OF 2019
                             IN FAST/38946/2018

                          VISHWAS VANA PATIL AND ANR
                                   VERSUS
                         PRASAD CHHOTU JADE AND ORS
                                     ...

                   930 CIVIL APPLICATION NO.1237 OF 2019
                             IN FAST/36597/2018

              SUNITA SURESH BIRADAR @ BIRAJDAR AND ORS
                               VERSUS
                   RAJU MAKHANSING YADAV AND ORS
                                 ...

               932 FIRST APPEAL NO.2247 OF 2016
     WITH FA/2248/2016 WITH FA/2249/2016 WITH FA/2250/2016
     WITH FA/2251/2016 WITH FA/2252/2016 WITH FA/2253/2016




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                                       {4}                  CA 12182 OF 2017 & ORS.


     WITH FA/2254/2016 WITH FA/2255/2016 WITH FA/2256/2016
              WITH FA/2257/2016 WITH FA/2258/2016

  THE EXECUTIVE ENGINEER, NIMNA DUDHANA PROJECT DIVISION,
                     SELU AND OTHERS
                          VERSUS
    GOVIND DHONDIBA GORE DIED THR LRS DWARKABAI AND
                          OTHERS
                             ...

                       934 FIRST APPEAL NO.628 OF 2019
                      WITH CA/16693/2016 IN FA/628/2019

     THE EXECUTIVE ENGINEER, MEDIUM PROJECT DIVISION,
          OSMANABAD THR M.K.V.D.C. PUNE AND ORS
                         VERSUS
 IBRAHIM ALLAUDDIN MULANI DIED THR HIS LRS MAULA AND ORS
                           ...

                       935 FIRST APPEAL NO.767 OF 2019

                    ILIAS BAIG ANWAR BAIG MIRZA
                                 VERSUS
                      SALIM ASHRAF ALI AND ANR
                                   ...
            Advocates for Applicants - Appellants are present.
                                   ...
                                     CORAM : P.R.BORA, J.

DATE: 6th March, 2019 PER COURT:-

1 Await service.
2 Await Record and Proceedings. 3 Stand over to 03.04.2019. 4 Interim relief, if any, to continue till then.

(P.R.BORA) JUDGE SPT ::: Uploaded on - 07/03/2019 ::: Downloaded on - 14/03/2019 04:47:51 :::