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[Cites 0, Cited by 0] [Section 24C(2)] [Section 24C] [Entire Act]

Union of India - Subsection

Section 24C(2)(c) in THE FINANCE ACT, 2021

(c)proper and sufficient care for the maintenance of adequate accounting records was taken in accordance with the provisions of this Act for safeguarding the assets of the Corporation and for preventing and detecting fraud and other irregularities;