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[Cites 0, Cited by 0] [Section 89] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 89(1) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(1)Medical aid and facilities shall be provided by the Board for its employees and such of their dependents in accordance with such guidelines as may be approved by the Board from time to time. The said guidelines, may, 'inter alia', provide for illness, injuries arising out of accidents, hospitalisation and domicile treatment.