Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(ii) in Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968

(ii)it shall be in force for such period not exceeding two months as may be specified in the licensee :