Madhya Pradesh High Court
Jordar vs The State Of Madhya Pradesh on 13 May, 2022
Author: Satyendra Kumar Singh
Bench: Satyendra Kumar Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 16431 of 2022 (JORDAR Vs THE STATE OF MADHYA PRADESH) Dated : 13-05-2022 Shri N. J. Dave, learned counsel for the applicant.
Shri Mukesh Kumawat, learned Public Prosecutor for the non-applicant - State.
Let report regarding status of the trial be called from the concerned Court.
List thereafter.
(SATYENDRA KUMAR SINGH) JUDGE gp Signature Not Verified SAN Digitally signed by GEETA PRAMOD Date: 2022.05.13 16:57:38 IST