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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 18(2) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(2)The REIT shall not invest in vacant land or agricultural land or mortgages other than mortgage backed securities:Provided that this shall not apply to any land which is contiguous and extension of an existing project being implemented in stages.