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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1)(ii) in The Merchant Shipping (Fire Appliances) Rules, 1969

(ii)in firing spaces, a receptacle containing at least 0.30 cubic metres of sand or saw dust impregnated with soda or any other material suitable for quenching oil fires along with scoops for distributing the contents of the receptacle, or alternatively a portable fire extinguisher;