National Company Law Appellate Tribunal
Electroparts (India) Private Limited vs Infinity Infotech Parks Limited on 27 January, 2023
Author: Ashok Bhushan
Bench: Ashok Bhushan
1
NATIONAL COMPANY LAW APPELLATE TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Company Appeal (AT) (Insolvency)/905583(ND)/2023
IN THE MATTER OF:
Electroparts (India) Pvt. Ltd.
...Appellant
Versus
Infinity Infotech Parks Ltd. & Ors.
...Respondents
Present:
For Appellant:
For Respondent:
ORDER
27.01.2023: The defects were intimated to the Appellant on 06th September, 2022 which has not been cured so far.
The Appeal is dismissed for non-prosecution.
[Justice Ashok Bhushan] Chairperson [Barun Mitra] Member (Technical) Basant/nn