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National Company Law Appellate Tribunal

Electroparts (India) Private Limited vs Infinity Infotech Parks Limited on 27 January, 2023

Author: Ashok Bhushan

Bench: Ashok Bhushan

                                       1

         NATIONAL COMPANY LAW APPELLATE TRIBUNAL
                    PRINCIPAL BENCH, NEW DELHI
            Company Appeal (AT) (Insolvency)/905583(ND)/2023

IN THE MATTER OF:
Electroparts (India) Pvt. Ltd.
                                                             ...Appellant

Versus
Infinity Infotech Parks Ltd. & Ors.
                                                          ...Respondents


Present:
   For Appellant:
   For Respondent:



                                      ORDER

27.01.2023: The defects were intimated to the Appellant on 06th September, 2022 which has not been cured so far.

The Appeal is dismissed for non-prosecution.

[Justice Ashok Bhushan] Chairperson [Barun Mitra] Member (Technical) Basant/nn