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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(3)(vi) in Tamil Nadu Electricity Supply Undertakings (Acquisition) Act, 1954

(vi)the book value of all intangible assets, to the extent such value has not been written off in the books of the licensee;