Bombay High Court
Kashiram Asaram Ghadge And Others vs Ramdas Bhanudas Pund And Another on 25 March, 2019
Author: P.R. Bora
Bench: P.R. Bora
81-WP-7839-2017.odt
(1)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
81 WRIT PETITION NO.7839 OF 2017
WITH WP/585/2017 WITH WP/698/2017 WITH
WP/11622/2017
KASHIRAM ASARAM GHADGE AND OTHERS
VERSUS
RAMDAS BHANUDAS PUND AND ANOTHER
...
Advocate for Petitioners : Mr. Jayabhar Dattatraya R.
AGP for Respondents : Mr. K.S. Patil
Advocate for Respondent No.1 : Mr. S.V. Natu
...
CORAM : P.R. BORA, J.
DATED : 25th March, 2019. PER COURT:-
. When the present matters are taken up for hearing, it is brought to my notice that issue involved in all these petitions is referred to larger bench. In the circumstances, it is directed that all these petitions be placed for further consideration after the issue in question is decided by the larger bench.
(P.R. BORA, J.) Mujaheed// ::: Uploaded on - 26/03/2019 ::: Downloaded on - 27/03/2019 03:08:26 :::