Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(m) in Kerala Factories Rules, 1957 (m)"Family" means the wife, son, daughter, father, mother, brother or sister of the owner of any place wherein a manufacturing process is carried on and who lives with or is dependent, on such owner.
