Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act] State of Tamilnadu - Subsection Section 59(1)(vi) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017 (vi)that in case of violation of conditions or abuse of children, the child shall be withdrawn from their custody;