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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(3) in The General Provident Fund (Orissa) Rules, 1938

(3)The Accounts Officer shall, if required by a subscriber, once but not more than once, in a- year inform the subscriber of the total amount standing at his credit in the Fund at the end of the last month for which his account has been written up.Relaxation of Rules