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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(1)(c) in University of Petroleum and Energy Studies Act, 2003

(c)"Career Academy Centre" means a centre established, maintained of recognized by the University for the purpose of receiving telecast, e-mail, Internet, interactive talk back, conducting training, organize lectures. seminars and workshops, advising, counseling or rendering any other assistance required by the students;