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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(2)(i) in Chhattisgarh Minor Mineral Rules, 2015

(i)a degree in Mining Engineering or post-graduate degree in Geology from a University established or incorporated by or under a Central Act, or a State Act, including any institution recognised by the University Grants Commission established under Section 4 of the University Grants Commission Act, 1956 (3 of 1956) or any equivalent qualification granted by any University or Institution outside India; and