Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Entire Act] State of Maharashtra - Section Section 2 in The Mamlatdar's Courts Act, 1906 2. Repeal of Bom. Act III of 1876.— The Mamlatdar’s Courts Act, 1876, is hereby repealed.
