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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(c) in The Rehabilitation Finance Administration Act, 1948

(c)do all such acts and things as may be incidental to or consequential upon the performance of its functions under this Act including the running of the Administration.[Subs. by Act 36 of 1953, s. 3, for section 12;]