Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 8 in Calcutta Port (Pilotage) Act, 1948 8. Expenditure in pilotage account.- [Repealed by the Port Trusts and Ports (Amendment) Act, 1951 (35 of 1951), section 194 (16-7-1951)].
