Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 18 in The Navigation Rules, 1893 18. Crews and attendants. - Every vessel when stationary shall be securely fastened and shall at all times have some person in attendance on board. Every vessel in motion shall have a sufficient crew.
