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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(3)(i) in The U.P. District Offices (Collectorates) Ministerial Service Rules, 1980

(i)the first efficiency bar unless he has worked with efficiency and has knowledge of departmental Rules Manuals, Pension Rules and Financial Rules and unless his integrity is certified;