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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(1) in Gujarat Elementary Education Rules, 2010

(1)The State Government shall estimate the teacher requirement as per the norms in the Schedule for all schools referred to in sub-section (18) of section 2 within the State, within six months from the commencement of the Act.