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[Cites 0, Cited by 0] [Section 56(4)] [Section 56] [Entire Act]

State of Uttar Pradesh - Subsection

Section 56(4)(e) in The U.P. Factories Rules, 1950

(e)a suitable drain cock or valve at the lowest part of the pressure vessel for the discharge of the liquid or other substances that may collect in the pressure vessel: