Calcutta High Court
Ircon International Ltd vs M/S. Meumal Athwani on 20 December, 2019
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OD-1
ORDER SHEET
AP 141 of 2006
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IRCON INTERNATIONAL LTD.
Versus
M/S. MEUMAL ATHWANI
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 20th December, 2019.
Appearance:
Mr. L. K. Chatterjee, Adv.
Mr. K. Ghose, Adv.
Mr. R. Ghose, Adv.
...for the petitioner
Mr. P. S. Bose, Sr. Adv.
Mr. M. S. Saha Roy, Adv.
Mr. D. Sutradhar, Adv.
...for the respondent
The Court : Heard learned counsel for the respondent.
List this matter on 24th December, 2019.
(MOUSHUMI BHATTACHARYA, J.) sp3