Section 2(f) in The Environment (Protection) Rules, 1986
(f)"recipient system" means the part of the environment, such as soil, water, air or other which receives the pollutants;(ff)[ "restricted substance" means the substance restricted for handling;] [Inserted by G.S.R. 931(E), dated 27.10.1989 (w.e.f. 27.10.1989).]
