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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(f) in Himachal Pradesh Board of School Education Act, 1968

(f)[ "Head of the institution" means the Headmaster or Principal or other Principal academic officer, by whatever designation called of an affiliated institution;] [Clause (f) substituted vide Act No. 15 of 1992.]