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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(1)(a) in The Maharashtra Gramdan Rules, 1966

(a)whether the person, making the declaration -
(i)has a prima-facie right, title or interest in the declaration;
(ii)is legally competent to make the declaration;